Contact Details

Practicing Since :  2013

Qualification : B.A, M.A, LL.B

About

Chirag Shaikh has 6 years' experience in different Legal fields. He is Managing Law Firm known as Shaikh Associates which is based at Vadodara, Gujarat. The Firm believes in guiding its Clients lawfully. We understand our Client’s need and are committed to consistently deliver relevant, cost-effective and result oriented legal advice to them. He is a specialist in Divorce Matters, (Marriage, Divorce, Alimony, Maintenance, Etc..), Family Law, Child Custody, Muslim Laws, Hindu Laws, Domestic Violence, Cheque Bounce, Criminal laws, Civil laws, Property Laws, Documentation, Registration, Contracts and Agreements, Will, Power of Attorney, Partnership, All Types of Deeds. The practice areas include Consumer Protection, Employment and Labour Laws, Juvenile Justice, Landlord and Tenant, Media, Communication, Entertainment, Motor Accident Claim, Police Laws, Sex Crime, Sexual Harassment at Workplace, Arbitration, Writ, Litigation.

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