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Practicing Since :  2014

Qualification : B.Tech, MBA, L.L.B.

About

An Engineering and Management graduate practicing Law with 14+ years of corporate work experience including 5+ years of Law experience. - NCLT & AT, DRT, RERA - Certified advocate for RERA and Real Estate laws. - Helping under privileged people of our society by through Pro Bono cases. - Corporate trainer for Anti Sexual Harassment (ASH) at workplace.

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