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Practicing Since :  3

Qualification : LL.B

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Dealing in Civil, Criminal, Matrimonial, Labour Law, Company Law, Consumer Disputes & Other Legal Consultant We have team of lawyers/advocates who have specialized in handling: Divorce cases, Family disputes (IPC 498A), Maintenance u/s 125 Crpc, Child adoption, Property matters, Recovery matters, Cheque bounce, Civil matters, Consumer Cases, Criminal Cases (related IPC ,1860) Bail matters(Anticipatory bail, Regular bail) & Registration of property, Will, Deed, Agreements etc & Providing legal services at District court Faridabad, District Court Palwal, Punjab & Haryana High Court, Delhi High Court, All district Courts in Delhi & Providing genuine advice to clients.

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