Contact Details

Practicing Since :  2003

Qualification : LLB

About

About company Justice Is Something That Has To Be Made Always Amicus Publico is a full service law firm since 2007, and it’s been converted into LLP. Since 2007 we are providing legal services for individuals as well as for a Company/Firm, who face any kind of legal hurdles, falling under any field of law. But the key reason behind the conversion of this law firm into LLP was to provide nuanced and efficient solutions to transactional, advisory, regulatory, dispute resolution and litigation requirements of the corporate clients under a single entity. Our main agenda is to help our corporate clients to easily walk through the trials of their lives with our guidance. It was keen desire of the founding partners to provide commercially viable legal advice and support while ensuring a high degree of partner involvement and maintain a constant vigil to protect the corporate client’s interests. LLP’s professional experts in diverse fields constitute its strength. LLP’s members, Attorneys are committed to provide quality legal services in India and aboard with a client centred and result-oriented approach to the practice and further committed to follow the highest standard of fair practice and ethics. Amicus Publico LLP works closely with each & every client to understand the practical aspects of the clients business.

Enrolment Details

No Answers Found