Contact Details

Practicing Since :  2004

Qualification : M.F.M; LL.B

About

I am practicing as an advocate at Vijayawada since 2004, dealing both civil and criminal cases -- Family Disputes, Negotiable Instrument Cases, Consumer Disputes, Property suits, M.A.C.T cases, SARFAESI Act E.T.C. and I had received Gold medal for getting highest marks in III Year, LL.B course (2004) from the then Governor of AndhraPradesh in The 26th Convocation of Acharya Nagarjuna University. I have been serving as panel advocate for many prestigious institutions like A.P Rajiv Swagruha Corporation Ltd, KARVY Financial Services Ltd, Small Business Fincredit India Pvt Ltd, UAE Exchange & Financial Services Ltd, Visage Holdings & Finance Pvt Ltd, Hinduja Leyland Finance Ltd, HDFC(with co-panel), Currie & Brown (India) Limited, India Infolline etc. My office is located in the midst of the city and very much accessible not only to court at Vijayawada but also to bus stand & railway station at Vijayawada

Enrolment Details

No Answers Found