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Practicing Since :  1988

Qualification : BSc, LLb.

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Practicing in High Court and District Courts. All matters such as Writ matters, revisions, suits, property matters, tenancy, matrimonial, succession, probate, letters of administration, company, DRT, DRAT, consumer forum, arbitration matters, property registration and preparation of deeds including sale deed, lease, tenancy, leave and licence, commercial contracts, criminal matters, bail, domestic violence etc, company formation, society registration, partnership firms etc

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