Contact Details
Law Firm Name : Shailesh Jain, Advocate
Country : India
City : Ahmedabad
Area : Sola
Practicing Since : 2000
Qualification : LLB
About
WE PROVIDES FOLLOWING ACCURATE LEGAL SERVICES & EXPERT ADVICES:- 1. Civil and Criminal matters. 2. 138 cheque returned cases. 3. Property & Land Dastavej / Banakhat / Sale Deed. 4. Property Search Report / Title Clearance Certificate. 5. All Deed & Documentations. 6. Divorce Cases & Legal Advices. 7. Family Disputes & Legal Advices. 8. Lease / Rent Agreement 9. Registration Services( PAN, TAN, TIN / VAT, CST, PF,ESI, PROFESSIONAL TAX, GUMASTA, IEC CODE, SSI, TRUST REGISTRATION ETC) 10. DRT case(DEBT RECOVERY TRIBUNAL) 11. Marriage Registration 12. Charitable Trust Formation. 13. Company Formation. 14. Company due diligence. 15. Copy Right, Patent, Trade mark Registration. 16. Project Loan, Term Loan Documentation. 17. Franchise Documentation. 18. LLP firm Registration. 19. MACT CASE( MOTOR ACCIDENT CASES) 20. Anticipatory and Regular Bail Applications. 21. Appeals & Revision Application in Higher Courts. GENERAL LEGAL ADVICE:- ADVISING ON GENERAL BUSINESS AND COMPLICATED ISSUES AND PROVIDING DAY-TO-DAY LEGAL SUPPORT AND ADVISORY SERVICES AT AFFORDABLE RATES WITH QUALITY RELIABLE PROMPT LEGAL SERVICES. Jain Associates (Advocates & Legal Adviser), GF-3, Hillol Complex, Nehrupark Road, Vastrapur, Ahmedabad. Mobile: 9228296966. Email: jainassociates1@yahoo.com
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 625 | Gujarat | Bar Council of Gujarat |
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