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Arbitration - Domestic (Show More)
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Law Firm Name : JAGARLAPUDI VENKATESWARA PRASAD
Country : India
City : Krishna
Area : Vijayawada
SINCE 2005 PRACTICING AS ADVOCATE INDIVIDUALLY, PANEL ADVOCATE TO UCO BANK, VIJAYAWADA, BAJAJ FINANCE LIMITED, BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED, GODREJ BOYCE & MFG LTD., RELIANCE CAPITAL LIMITED, RELIANCE COMMERCIAL FINANCE, RELIANCE HOME FINANCE LIMITED, CAPITAL FIRST LIMITED, GODREJ AGRO VET LIMITED, MARGAMS PHARMA ETC., ALL CASES CIVIL AND CRIMINAL ARE PURSUING.
Enrolment No | Enrolment State | Enrolment BAR |
---|---|---|
AP/1039/2005 | ANDHRA PRADESH | BEZAWADA BAR ASSOCIATION |
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