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Practicing Since :  2003

Qualification : B.Com, LL.B, C A (Inter) C S (Exe)

About

Mr. S S PATIL has been practising independently since 2001. To gain expertise in several cases . He serves as a Panel Advocate for reputed companies, like MANTRI DEVELOPERS, B.E. BILLIMORIA AND CO.LTD , etc.,. He has handled numerous transactions pertaining DIVORCE like as child custody, maintenance etc.,NI Act, Property Documentation, verification of property documents , consumer disputes and TAX LAWS, LABOUR AND EMPLOYMENT Etc., He is a member of the Bangalore High Court Bar Association and Advocates Association Bengaluru, which is Biggest Advocate Association in ASIA. !!.

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