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Practicing Since :  1982

Qualification : B.COM, LL.B

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A dynamic team of Legal Professional's having expertise in the field of all types of litigation before various judicial and quasi judicial authorities tribunals, including Supreme Court, High Courts and District Courts i.e. Calcutta , Delhi, Mumbai, Nagpur, Guwahati, Jharkhand, Jamshedpur, Shillong, Hyderabad, Madras, Allahabad, Lucknow, Punjab and Haryana. Our team is expertise to resolve matters related to Company Law Board, DRT, DRAT, Consumer Forum, Insolvency & Bankruptcy, National Consumer Forum, 138 of the Negotiable Act, general recovery cases Arbitration and Conciliation matters, Industrial and labour disputes, Land Lord's & Tenant's and Divorce matters. Since last 9 years we are providing services to our esteemed Industrial , Corporate, Banks and individual clients. Apart from the above we are specialised team for Real Estate Sector who can provide their best from the day one till completion of the projects in its enteritis.

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