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  • Deeds & Drafts / ENDOWMENT

ENDOWMENT

General

  • 1.DEED OF ENDOWMENT FOR ESTABLISHMENT OF WELFARE FUND FOR DESTITUTE WOMEN
  • 2.ESTABLISHMENT OF AN ENDOWMWNT FUND FOR GRANT OF SCHOLARSHIP
  • 3.FOR CHARITABLE PURPOSES
  • 4.DEED OF ENDOWMENT FOR RUNNING OF EDUCATIONAL INISTUTION
  • 5.DEED OF ENDOWMENT OF LAND FOR RELIGIOUS PURPOSES

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