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Deeds & Drafts / FORMS
FORMS
General
1.FORMS GENERALLY USED IN CONNECTION WITH REGISTRATION OF FIRM AND OTHER PROVISIONS OF INDIAN PARTNERSHIP ACT, 1932 FORM FOR SPECIFYING ALTERATION IN THE FIRM NAME OR IN THE LOCATION OF THE PRINCIPAL PLACE OF BUSINESS OF THE FIRM
2.LANDLORD TENANT FORMS
3.FORMS GENERALLY USED IN CONNECTION WITH REGISTRATION OF FIRM AND OTHER PROVISIONS OF INDIAN PARTNERSHIP ACT, 1932 FORM FOR REGISTRATION OF FIRM
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