HYPOTHECATION

General

• 1.HYPOTHECATION LETTER OF TANGIBLE PROPERTY TO SECURE LOAN

• 2.DEED OF HYPOTHECATION OF BOOK DEBT AND ASSESTS OF BUSINESS TO SECURE ADVANCE

• 3.LEMENTAL DEED OF HYPOTHECATION

• 4.DEED OD HYPOTHECATION OF TEA CROP & CHARGE ON IMMOVABLE PROPERTY

• 5.Agreement for hypothecation of stocks, goods and movables to secure present and future debts

• 6.Supplemental deed of hypothecation of stocks and movables of borrower to secure further advance without additional security

• 7.Supplemental deed of hypothecation with additional security to secure further accommodation of advance

• 8.AGREEMENT FOR HYPOTHECATION OF RENT/COMPENSATION RECEIVABLES.

• 9.AGREEMENT REDUCING RATE OF INTEREST AND EXTENDING TIME OF PAYMENT

• 10.BANK HYPOTHECATION AGREEMENT

• 11.DEED OF HYPOTHECATION OF BUSINESS ASSETS WITH BANK AGAINST CREDIT FACILITIES

• 12.HYPOTHECATION AGREEMENT

• 13.HYPOTHECATION OF A CAR

• 14.HYPOTHECATION OF GOODS TO SECURE DEMAND CASH CREDIT

• 15.HYPOTHECATION OF PROPERTY