JOINT-VENTURE

General

• 1.Joint Venture Agreement between two persons

• 2.Joint venture agreement between two companies for execution of turn-key projects

• 3.Joint Venture Agreement between an Indian Company and a Foreign Company for manufacturing agreed products

• 4.Joint Venture Agreement for Development of Immovable Property

• 5.Joint Venture Agreement between two persons appointing an Agent to act for the Joint Venturers and run the business

• 6.Joint Venture Agreement between three companies for construction of factory, process of production and sell of finished products by mutual arrangements between the parties