PARTITION

General

• 1.PARTITION SUIT

• 2.SPECIAL POWER OF ATTORNEY FOR PARTITION PROCEEDING

• 3.POWER-OF-ATTORNEY IN PARTITION PROCEEDINGS

• 4.DEED OF EXCHANGE IN THE NATURE OF PARTITION

Hindu Undivided Family

• 1.PARTITION OF HINDU UNDIVIDED FAMILY

• 2.PARTIAL PARTITION OF HINDU UNDIVIDED FAMILY