PLEDGE

General

• 1.AGREEMENT TO SELL THE PLEDGE IF IT IS NOT REDEEMED WITHIN THE TIME PERIOD

• 2.AGREEMENT TO PLEDGE MOVABLE PROPERTIES TO SECURE ADVANCE

• 3.PLEDGE OF SHARE OF STOCK

• 4.AGREEMENT OF PLEDGE

• 5.Agreement for pledge of articles to secure the repayment of loan with power of sale in default of payment?and other usual covenants for liability for?loss etc. of pledged goods.

• 6.Agreement to pledge movable properties to secure advance

• 7.Pledge of goods against Bills of Lading to secure advances receive from Bank

• 8.Pledge Agreement for extension of Credit Facilities

• 9.Pledge of shares of stock

• 10. Pledge Agreement offering securities and other properties of the Borrower to secure repayment of the Loan against Promissory Note