SETTLEMENTS

General

• 1.DEED OF TRUST FOR THE BENEFIT OF SETTLOR’S CHILDREN

• 2.DEED OF SETTLEMENT CREATING PRIVATE FAMILY TRUST

• 3.DEED OF SETTLEMENT CREATING PRIVATE FAMILY TRUST

• 4.DEED OF FAMILY SETTLEMENT WHERE SETLLOR APPOINTS HIMSELF AS THE SOLE TRUSTEE FOR LIFE & HIS SONS AS SUCCESSIVE TRUSTEE AFTER HIS DEATH

• 5.DEED OF TRUST FOR THE BENEFIT OF SETTLOR’S CHILDREN

• 6.DEED OF FAMILY SETTLEMENT WHERE SETTLOR APPOINTS HIMSELF AS THE SOLE TRUSTEE FOR LIFE & HIS SONS AS SUCCESSIVE TRUSTEE AFTER HIS DEATH