Mohd shanoor (8 Years Exp)

  Intellectual Property Appellate Board (Show More)   

 Banjara Hills , Hyderabad

   View Answers by this Lawyer (2)

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Contact Details

Law Firm Name : Mohd shanoor

Country : India

City : Hyderabad

Area : Banjara Hills


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Practicing Since :  2016

Qualification : LLB

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Enrolment Details

Enrolment No Enrolment State Enrolment BAR
AP/2633/2006 Telangana Telangana Bar Asst

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Subject :  Reg mortgage

Question :  How can a mortgage property to be registered in the name of the lender.

Answer by Mohd shanoor :  How can a mortgage property to be registered in the name of the . hi ajit,, it is to inform that you can approach the local registration office and take all the required documennts along with id proofs .... it can be easly registered.

Subject :  Child visitation rights

Question :  My child lives with his mother in a different city. His mother is not letting me meet him for many months....ever since i had a healrh issue early last year. Please advise about my rights in such a situation

Answer by Mohd shanoor :  My child lives with his mother in a different city. His mother is not letting me meet him for many months....ever since i had a healrh issue early last year. Please advise about my rights in such a situation Mr. Roy you can file a custody petition before your consent court.... with the help of counsel.....