Advocate Ajay S. Jondhale (23 Years Exp)

  Motor Vehicles-Other (Show More)   

 Shivajinagar , Pune

   View Answers by this Lawyer (1)

 Profile Views : 21911

 News : 0  Articles : 0

Contact Details

Law Firm Name : Advocate Ajay S. Jondhale

Country : India

City : Pune

Area : Shivajinagar


Articles

Heading Courtesy Date
No Articles

News

Heading Courtesy Date
No News

Practicing Since :  2001

Qualification : LL.B., LL.M.

About

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
Mah/2334/2001 Maharashtra Bar Council of Maharashtra & Goa

 Civil

 Consumer,Product&Service Liability

 Contract & Drafting

 Criminal Law

 Family & Divorce

 High Courts (India)

 Employment, Labor & Service

 Motor Vehicles

 Tribunals

 Miscellaneous

Languages

Can't read the image? click here to refresh.

Enter the code :

Subject :  Civil

Question :  Property sold to me by cheating and fraud?

Answer by Advocate Ajay S. Jondhale :  File complaint with Police and if police not taken any cognizance you may file an application u/sec.156 (3) of Cr.P.C., 1973 for issuing directions to police to register FIR Crime against culprit who cheated you . You can also file compensate / damages suit against culprit.