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Suhas Gaikwad (20 Years Exp)
Central Administrative Tribunal (Show More)
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Contact Details
Law Firm Name : Suhas Gaikwad
Country : India
City : Pune
Area : Vadgaon Sheri
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Practicing Since : 2004
Qualification : B.Com. LL.B., G.D.C. & A., D.H.L.
About
Adv. Suhas Vilas Gaikwad is the Founder of this Indian Law firm as an “Adv. Gaikwad & Associates.” In Kharadi, Pune. We have 14+ Years of Practicing as a lawyer with varied experience. And Our Law Firm’s lawyers have a deep understanding of key in ‘Supreme Court of India’ Cases, Bombay High Court Cases, Shivajinagar District Court Cases, Family Court Cases, Industrial Court Cases, Company and Labour Court Cases, Consumer Court Cases. Our mission of “Law Firm” to provide outstanding legal help with exact solutions in the chosen practice areas, with a strong emphasis on ethics. People benefit from the expertise and experience Lawyers while still enjoying the privilege of personal attention and responsiveness.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 331/2004 | Maharashtra | Bar Council of Maharashtra & Goa. |
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