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ADVOCATE AATI BHALLA (9 Years Exp)
Central Administrative Tribunal (Show More)
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Contact Details
Law Firm Name : ADVOCATE AATI BHALLA
Country : India
City : Gurgaon
Area : Gurgaon
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Practicing Since : 2015
Qualification : BA,LLM
About
Practicing lawyer in Delhi NCR courts and tribunals civil and criminal cases.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| P/2016-2015 | Haryana | GURUGRAM |
Civil
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Criminal Law
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High Courts (India)
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Supreme Court (India)
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