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Prasad sudhakar Bhosale (7 Years Exp)
Competition Law (Show More)
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Contact Details
Law Firm Name : Prasad sudhakar Bhosale
Country : India
City : Pune
Area : Hadapsar
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Practicing Since : 2017
Qualification : LLM
About
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| MAH/2557/2017 | Maharashtra | 2557 |
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Subject : I have a ganapathy idol in my home front compound wall. this is used by passer by and people worship with pooja on specific days of the week. I want to know of any legal way to protect my land area in future if some public petitions it for a temple construction. what need to be done on my side for legal coverage.
Question : I have a ganapathy idol in my home front compound wall. this is used by passer by and I worship with pooja on specific days of the week where general public join. I want to know of any legal way to protect my land area in future if some public petitions it for a temple construction. what need to be done on my side for legal coverage.
Answer by Prasad sudhakar Bhosale : Yes, you have legal way to secure the said land
