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Harshit Kedawat (6 Years Exp)
Central Electricity Regulatory Commission (Show More)
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Contact Details
Law Firm Name : Harshit Kedawat
Country : India
City : Gurgaon
Area : Gurgaon
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Practicing Since : 2018
Qualification : LLB
About
D.H. Associates We are a team of 4 Young lawyers having practices Delhi, Gurgaon, Chandigarh and Jaipur. We expertise in handling Cheque Bounce, Matrimonial Matters, Civil Matters, RERA matters, Consumer Protection, Claim Cases and Criminal Matters.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| D/7447/2018 | New Delhi | Bar Council of Delhi |
Civil
Consumer,Product&Service Liability
Criminal Law
Family & Divorce
Motor Vehicles
Tribunals
Banking & Finance
Real Estate & Construction
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Subject : I ordered a milkshake from a very well known restaurant in Bengaluru through one of the major food delivery chains right now.
Question : I ordered a milkshake from a very well known restaurant in Bengaluru through one of the major food delivery chains right now. Neither the restaurant nor the food delivery chain has responded my complaint regarding the same. I want to take this to court and get the necessary damages. kindly guide regarding the process for the same.
Answer by Harshit Kedawat : We can send them a legal Notice and if they don't reply if can proceed with filing a consumer complaint
