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Adv. Chaitali Chitalia (17 Years Exp)
Joint Venture agreement (Show More)
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Contact Details
Law Firm Name : Adv. Chaitali Chitalia
Country : India
City : Mumbai
Area : Kandivali West
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Practicing Since : 2007
Qualification : LLB
About
Freelance practice into property matters, stamp duty and registration
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| MAH/2732/2009 | Maharashtra | Maharashtra and Goa |
Contract & Drafting
Real Estate & Construction
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Subject : The Hindu Succession (Amendment) Act, 2005 eligibility of a marries women
Question : According to The Hindu Succession (Amendment) Act, 2005, a woman has the coparcenary right. So I simply want to know whether this eligibility last after the marriage of that woman or not.
Answer by Adv. Chaitali Chitalia : Yes
