Practicing Since :  1999

Qualification : B.Co.B.L.CAIIB

About

I got enrolled as Advocate on 30th July, 1969 as an advocate and practised in Tiruchirapalli district Court . I suspended my practice in March 1971 and joined PNB as an officer and served Punjab National Bank in various capacities including regional manager, North East and later as Regional Manager Andhra Pradesh and voluntarily retired in September, 1996 . I resumed practice in Pune, Maharashrea since July,1999. Specialising in Law relating to Banking Law and practice drafting consortium loan documents including Debt restructuring and compromise cases of NPAs, search and title repots on the panel of PNB and Union Bank of India Available for consulatation but not attending Courts, DRTetc

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