Central Goods & Service Tax Act 2017

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Sections	Particulars
CHAPTER-I	Preliminary
1	Short title, extent and commencement.
Description	This Act may be called the Central Goods and Services Tax Act, 2017. It extends to the whole of India except the State of Jammu and Kashmir. It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint: Provided that different dates may be appointed for different provisions of this Act and any reference in any such provision to the commencement of this Act shall be construed as a reference to the coming into force of that provision. 2. In this Act, unless the context otherwise requi