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  • Indian Companies Act
  • Prohibition to obtain more than one Director Identification Number Section-155

Code of Criminal Procedure Act, 1973

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Sections Particulars
Chapter XI Appointment and Qualifications Of Directors
155 Prohibition to obtain more than one Director Identification Number
Description No individual, who has already been allotted a Director Identification Number under section 154, shall apply for, obtain or possess another Director Identification Number.

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