Code of Criminal Procedure Act, 1973

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Sections	Particulars
Chapter XXI	PART I.— Companies Authorised to Register Under this Act
368	Vesting of property on registration
Description	All property, movable and immovable (including actionable claims), belonging to or vested in a company at the date of its registration in pursuance of this Part, shall, on such registration, pass to and vest in the company as incorporated under this Act for all the estate and interest of the company therein.