Code of Criminal Procedure Act, 1973

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Sections	Particulars
Chapter XXI	PART I.— Companies Authorised to Register Under this Act
369	Saving of existing liabilities
Description	The registration of a company in pursuance of this Part shall not affect its rights or liabilities in respect of any debt or obligation incurred, or any contract entered into, by, to, with, or on behalf of, the company before registration.