Code of Criminal Procedure Act, 1973

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Sections	Particulars
Chapter VI	Registration of Charges
80	Date of notice of charge
Description	Where any charge on any property or assets of a company or any of its undertakings is registered under section 77, any person acquiring such property, assets, undertakings or part thereof or any share or interest therein shall be deemed to have notice of the charge from the date of such registration.