| Sections | Particulars |
|---|---|
| Chapter VI | Registration of Charges |
| 81 | Register of charges to be kept by Registrar |
| Description | 1. The Registrar shall, in respect of every company, keep a register containing particulars of the charges registered under this Chapter in such form and in such manner as may be prescribed.2. A register kept in pursuance of this section shall be open to inspection by any person on payment of such fees as may be prescribed for each inspection. |
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