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  • Indian Laws Cpc
  • What Courts to hear appeals Section-106

Code of Civil Procedure, 1908

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Sections Particulars
Part VII Appeals From Original Decrees
106 What Courts to hear appeals
Description Where an appeal from any order is allowed it shall lie to the Court to which an appeal would lie from the decree in the suit in which such order was made, or where such order is made by a Court (not being a High Court) in the exercise of appellate jurisdiction, then to the High Court.










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