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| Sections | Particulars |
|---|---|
| Part VII | Appeals From Original Decrees |
| 108 | Procedure in appeals from appellate decrees and orders |
| Description | The provisions of this Part relating to appeals from original decrees shall], so far as may be, apply to appeals- (a) from appellate decrees, and (b) from orders made under this Code or under any special] or local law in which a different procedure is not provided. |
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