Sections | Particulars |
---|---|
Part X | Rules |
124 | Committee to report to High Court. |
Description | Every Rule Committee shall make a report to the High Court-t c, established at the town at which it is constituted on any proposal H to annul, alter or add to the rules in the First Schedule or to make new rules, and before making any rules under section 122 the High Court shall take such report into consideration. |
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