86540
Lawyers Network
103860
Users
630
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114
Law Schools Network
59824
| Sections | Particulars |
|---|---|
| Part X | Rules |
| 126 | Rules to be subject to approval |
| Description | Rules made under the foregoing provisions shall be subject to the previous approval of the Government of the State in which the Court whose procedure the rules regulate is situate or, if that Court is not situate in any State, to the previous approval of the Central Government.] |
86540
103860
630
114
59824