86540
Lawyers Network
103860
Users
630
Cities Serving
114
Law Schools Network
59824
| Sections | Particulars |
|---|---|
| Part XI | Miscellaneous |
| 153 | General power to amend |
| Description | The Court may at any time, and on such terms as to costs or otherwise as it may think fit, amend any defect or error in any proceeding in a suit; and all necessary amendments shall be made for the purpose of determining the read question or issue raised by or depending on such proceeding |
86540
103860
630
114
59824