Sections | Particulars |
---|---|
Part XI | Miscellaneous |
146 | Proceedings by or against representatives. |
Description | Save as otherwise provided by this Code or by any law for P the time being in force, where any proceeding may be taken or by application made by or against any person, then the proceeding may t be taken or the application may be made by or against any person claiming under him. |
86540
103860
630
114
59824