86540
Lawyers Network
103860
Users
630
Cities Serving
114
Law Schools Network
59824
| Sections | Particulars |
|---|---|
| Part I | Suits In General |
| 31 | Summons to witness |
| Description | The provisions in sections 27, 28 and 29 shall apply to summonses to give evidence or to produce documents or other material objects. |
86540
103860
630
114
59824