| Sections | Particulars |
|---|---|
| Preliminary | Preliminary |
| 3 | Subordination of Courts |
| Description | For the purposes of this Code, the District Court is subordinate to the High Court, and every Civil Court of a grade inferior to that of a District Court and every Court of Small Causes is subordinate to the High Court and District Court. |
86540
103860
630
114
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