| Sections | Particulars |
|---|---|
| Preliminary | Preliminary |
| 6 | Pecuniary jurisdiction |
| Description | Save in so far as is otherwise expressly provided, nothing herein contained shall operate to give any Court jurisdiction over suits the amount or value of the subject-matter of which exceeds the pecuniary limits (if any) of its ordinary jurisdiction. |
86540
103860
630
114
59824