86540
Lawyers Network
103860
Users
630
Cities Serving
114
Law Schools Network
59824
| Sections | Particulars |
|---|---|
| Part II | Execution |
| 40 | Transfer of decree to Court in another State. |
| Description | Where a decree is sent for execution in another State, it shall be sent to such Court and executed in such manner as may be prescribed by rules in force in that State. |
86540
103860
630
114
59824