86540
Lawyers Network
103860
Users
630
Cities Serving
114
Law Schools Network
59824
| Sections | Particulars |
|---|---|
| Part II | Execution |
| 56 | Prohibition of arrest or detention of women in execution of decree for money |
| Description | Notwithstanding anything in this Part, the Court shall not order the arrest or detention in the civil prison of a woman in execution of a decree for the payment of money. |
86540
103860
630
114
59824