Sections | Particulars |
---|---|
Part I | Suits In General |
14 | Presumption as to foreign judgments. |
Description | The Court shall presume, upon the production of any document purporting to be a certified copy of a foreign judgment' that such judgment was pronounced by a Court of competent jurisdiction, unless the contrary appears on the record; but such presumption may be displaced by proving want of jurisdiction |
86540
103860
630
114
59824