Sections | Particulars |
---|---|
PART III | Incidental Proceedings |
75 | Power of Court to issue commissions |
Description | Subject to such conditions and limitations as may be prescribed, the Court may issue a commission- (a) to examine any person; (b) to make a local investigation; (c) to examine or adjust accounts; or (d) to make a partition |
86540
103860
630
114
59824