| Sections | Particulars |
|---|---|
| PART IV | Suits In Particular Cases |
| 84 | When foreign States may use |
| Description | A foreign State may sue in any competent Court: Provided that the object of the suit is to enforce a private right vested in the Ruler of such State or in any officer of such State in his public capacity. |
86540
103860
630
114
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