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| Sections | Particulars |
|---|---|
| CHAPTER VII | PROCESSES TO COMPEL THE PRODUCTION OF THINGS |
| 99 | Direction, etc., of search-warrants |
| Description | The provisions of sections 38, 70, 72, 74, 77, 78 and 79 shall, so far as may be, apply to all search-warrants issued under section 93, section 94, section 95 or section 97. |
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