| Sections | Particulars |
|---|---|
| Chapter VI | Processes To Compel Appearance |
| 90 | Provisions of this Chapter generally applicable to summonses and warrants of arrest |
| Description | The provisions contained in this Chapter relating to a summons and warrant, and their issue, service and execution, shall, so far as may be, apply to every summons and every warrant of arrest issued under this Code. |
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630
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