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| Sections | Particulars |
|---|---|
| Chapter XIV | Conditions Requisite For Initiation Of Proceeding |
| 194 | Additional and Assistant Sessions Judges to try cases made over to them |
| Description | As Additional Sessions Judge or Assistant Sessions Judge shall try such cases as the Sessions Judge of the division may, by general or special order, make over to him for trial or as the High Court may, by special order, direct him to try. |
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