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Sections | Particulars |
---|---|
CHAPTER VII | PROCESSES TO COMPEL THE PRODUCTION OF THINGS |
91 | Provisions of this Chapter generally applicable to summons and warrants of arrest |
Description | The provisions contained in this Chapter relating to a summons and warrants, and their issue, service and execution, shall, so far as may be, apply to every summons and every warrant of arrest issued under this Code. |
86540
103860
630
114
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