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  • Deeds & Drafts / BOND-BY-ONE-OBLIGOR-TO-ONE-OBLIGEE-FOR-THE-PAYMENT-OF-A-SUM-BY-UNEQUAL-INSTALMENTS-WITH-INTEREST-WITHOUT-RECITALS

Deeds & Drafts

BOND BY ONE OBLIGOR TO ONE OBLIGEE FOR THE PAYMENT OF A SUM BY UNEQUAL INSTALMENTS WITH INTEREST, WITHOUT RECITALS

 

BY THIS BOND I _______________________ (insert the name, address etc. of obligor) bind myself to _________________________________ (insert the name, address etc. of obligee) for the payment to him of the sum of Rs. ____________.

Sealed with my seal this _________ day of _________.

NOW THE ABOVE WRITTEN OBLIGATION is conditional to be void in case the said (obligor) or his personal representatives shall pay to the said (obligee) his personal representatives or assigns the sum of Rs. _________ now owing from the said (obligor) as he hereby admits to the said (obligee) with interest thereon from the ______ day of _______ at the rate of Rs. ______ per cent per annum in manner following namely the sum of Rs. ________ together with interest on the said sum of Rs. _________ from the date last mentioned on the _______ day of _______ and the sum of Rs. _______ together with interest on the sum of Rs. _________ from the date last mentioned on the _____ day of ______and the sum of Rs. ________ together with interest thereon from the date last mentioned on the _______ day of ________.

Signed etc.

 

[Signature and seal of obligor]


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